Section 257(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
(b)Each of the members of the Board, nominated by the State Government under clauses (v) and (vi) of sub-rule (1) of Rule 256, shall hold office as such for a term of three years with effect from the date of appointment as notified in the Official Gazette :
