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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Goa - Subsection

Section 25(1)(ix) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(ix)to conduct statistical or other research for the purposes of evaluation and reform of curricula, instruction and examination system;