State Consumer Disputes Redressal Commission
Mrs Prabha P Kamath vs Mr Sandesh Govind Bhatte & Ors on 19 July, 2011
Per Shri S
BEFORE THE
HON'BLE STATE CONSUMER DISPUTES REDRESSAL
COMMISSION,
MAHARASHTRA, MUMBAI
Complaint Case No. CC/08/180
1.MRS PRABHA P KAMATH A-12, BHAVANI PARK, AUNDH ROAD, PUNE 411 007.
...........Complainant(s) Versus
1. MR SANDESH GOVIND BHATTE & ORS SANDESH BUILDING, DAWOOD BAUG, JAI-PRAKASH ROAD, ANDHERI (W), MUMBAI 400 058.
2. The Sub. Registrar, Duyyam Nimbandak Karayalay, Opp. Roha Police Station, Roha, Raigad 402 108.
Raigad.
.
............Opp.Party(s) BEFORE:
Hon'ble Mr. S.R. Khanzode PRESIDING MEMBER Hon'ble Mr. Dhanraj Khamatkar Member PRESENT:
None present for complainant.
ORDER Per Shri S.R. Khanzode, Honbel Presiding Judicial Member Complainant remaining absent since last two dates. Compliance of order dated 19/04/2011 to issue notice after admission to the opponents is not made as yet. Hence, the order :-
-:
ORDER :-
1. Complaint stands dismissed for default.
2. No order as to costs.
3. Copies of the order be furnished to the parties.
Pronounced Dated 19th July 2011.
[Hon'ble Mr. S.R. Khanzode] PRESIDING MEMBER [Hon'ble Mr. Dhanraj Khamatkar] Member dd