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State Consumer Disputes Redressal Commission

Mrs Prabha P Kamath vs Mr Sandesh Govind Bhatte & Ors on 19 July, 2011

  
 
 
 
 
 
 Per Shri S
  
 
 
 
 
 







 



 
   
   
   


   
     
     
     

BEFORE THE
    HON'BLE STATE CONSUMER DISPUTES REDRESSAL 
    
   
    
     
     

COMMISSION,
     MAHARASHTRA, MUMBAI
    
   
  
  
   

 
  
 
  
   
   
     
     
     
       
       
       

Complaint Case No. CC/08/180
      
     
    
     

 
    
   
    
     
     
       
       
       
         
         
         

1.

MRS PRABHA P KAMATH A-12, BHAVANI PARK, AUNDH ROAD, PUNE 411 007.

...........Complainant(s) Versus

1. MR SANDESH GOVIND BHATTE & ORS SANDESH BUILDING, DAWOOD BAUG, JAI-PRAKASH ROAD, ANDHERI (W), MUMBAI 400 058.

2. The Sub. Registrar, Duyyam Nimbandak Karayalay, Opp. Roha Police Station, Roha, Raigad 402 108.

Raigad.

.

............Opp.Party(s) BEFORE:

   
Hon'ble Mr. S.R. Khanzode PRESIDING MEMBER   Hon'ble Mr. Dhanraj Khamatkar Member PRESENT:
None present for complainant.
   
ORDER Per Shri S.R. Khanzode, Honbel Presiding Judicial Member Complainant remaining absent since last two dates. Compliance of order dated 19/04/2011 to issue notice after admission to the opponents is not made as yet. Hence, the order :-
-:
ORDER :-
1. Complaint stands dismissed for default.
2. No order as to costs.
3. Copies of the order be furnished to the parties.

 Pronounced Dated 19th July 2011. 

   

[Hon'ble Mr. S.R. Khanzode] PRESIDING MEMBER       [Hon'ble Mr. Dhanraj Khamatkar] Member dd