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State of Rajasthan - Section

Section 027 in Rajasthan Agricultural Loans Act, 1956

027.

An Act to consolidate and amend the law relating to loans of money by the State Government for agricultural purposes.Whereas it is expedients to consolidate and amend the law relating to loans of money by the State Government for agricultural purposes.Be it enacted by the Rajasthan State Legislature in the Seventh Year of the Republic of India as follows,