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Himachal Pradesh High Court

Sunil Kumar vs . Hrtc & Ors. on 4 August, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Sunil Kumar Vs. HRTC & Ors.

CWP No. 4793/2022

04.08.2022 Present: Mr. Bhim Raj Sharma, Advocate, vice counsel .

for the petitioner.

Mr. Vikas Rajput, Advocate, for the respondents.

Admit.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) r Judge 4th August, 2022 (raman) ::: Downloaded on - 04/08/2022 20:10:09 :::CIS