Allahabad High Court
Tvs Securities & Finance Pvt. Ltd. ... vs Commissioner Of Income Tax Central 7/81 ... on 6 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 165 of 2008 Petitioner :- Tvs Securities & Finance Pvt. Ltd. (Through Its Directro Respondent :- Commissioner Of Income Tax Central 7/81 B Tilak Nagar Petitioner Counsel :- Rahul Shukla,S.K.Garg Respondent Counsel :- D.D.Chopra Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J. Sri D. D. Chopra, learned counsel for the respondent is reported to be on sanctioned leave.
List in the week commencing 25th January, 2010. Order Date :- 6.1.2010 psd