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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(1) in Tamil Nadu Pawnbrokers Rules, 1943

(1)The statement of account referred to in clause (d) of sub-section (1) of section 10 shall be sent to the pawner by registered post acknowledgement due to the address given in the requisition made by the pawner.