Section 38 in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017
38. Intimation to Prohibition and Excise officer.
- The licensee shall give notice of three clear days about the arrival of any consignment to the Prohibition & Excise officer concerned so that he may have reasonable time and opportunity to inspect the consignment before the seals or packages are opened.If the consignment is not verified within the stipulated time mentioned in the rule the licensee can take the stocks into account and sell them.
