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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2) in West Bengal Scheduled Castes Advisory Council Act, 2017

(2)The Chairperson, the Vice-Chairperson and every member may, by writing under his hand addressed to the State Government, resign from the office of the Chairperson, the Vice-Chairperson and member, as the case may be.