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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in The Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Act, 1993

(2)The composition of the committees constituted by the Central Government, the powers and functions thereof, the terms and conditions of appointment of the members of such committee and other matters connected therewith shall be such as the Central Government may prescribe.