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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(1)(g) in The Punjab State Aid to Industries Rules, 1936

(g)[ in the case of loan not exceeding Rs. 1,000/- personal bond, in Form P, rendered to the satisfaction of the General Manager, District Industries Centre/District Industries Officer/Assistant District Industries Officer holding independent charge of the district concerned, as the case may be.] [Substituted Vide Notification No. GSR. 50/P.A. 5/35/Section 46/Amd. 2/80, dated 1.5.1980.]