Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax 6 vs City Centre Mall Nashik Pvt. Ltd. on 15 October, 2020
Bench: Rohinton Fali Nariman, Navin Sinha, K.M. Joseph
ITEM NO.10 Court 3 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9939/2020
(Arising out of impugned final judgment and order dated 13-01-2020
in ITA No. 1583/2017 passed by the High Court Of Judicature At
Bombay)
THE PR. COMMISSIONER OF INCOME TAX 6 Petitioner(s)
VERSUS
CITY CENTRE MALL NASHIK PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 15-10-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. H.R. Rao, Adv.
Ms. Gargi Khanna, Adv.
Ms. Meenakshi Grover, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by R Natarajan Date: 2020.10.15 16:55:08 IST Reason: