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Supreme Court - Daily Orders

The Pr. Commissioner Of Income Tax 6 vs City Centre Mall Nashik Pvt. Ltd. on 15 October, 2020

Bench: Rohinton Fali Nariman, Navin Sinha, K.M. Joseph

     ITEM NO.10                    Court 3 (Video Conferencing)            SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

               Petition(s) for Special Leave to Appeal (C)           No(s).     9939/2020

     (Arising out of impugned final judgment and order dated 13-01-2020
     in ITA No. 1583/2017 passed by the High Court Of Judicature At
     Bombay)

     THE PR. COMMISSIONER OF INCOME TAX 6                                Petitioner(s)

                                                    VERSUS

     CITY CENTRE MALL NASHIK PVT. LTD.                                   Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 15-10-2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE NAVIN SINHA
                             HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioner(s)                 Mr. H.R. Rao, Adv.
                                       Ms. Gargi Khanna, Adv.
                                       Ms. Meenakshi Grover, Adv.
                                       Mrs. Anil Katiyar, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Special Leave Petition is dismissed.

(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by R Natarajan Date: 2020.10.15 16:55:08 IST Reason: