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[Cites 0, Cited by 0] [Section 3Y] [Entire Act]

State of Maharashtra - Subsection

Section 3Y(4) in The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971

(4)If after the issue of a duplicate photo-pass, the original is found, it shall be incumbent upon the applicant to forthwith surrender the same to the authority by which it was issued.