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Supreme Court - Daily Orders

Janhit Abhiyan vs Union Of India on 1 July, 2019

Bench: S.A. Bobde, B.R. Gavai

                                                  1

                   ITEM NO.52, 52.1-52.31          COURT NO.2           SECTION PIL-W

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

                   Writ Petition(s)(Civil)    No(s).    55/2019

                   JANHIT ABHIYAN                                       Petitioner(s)

                                                       VERSUS

                   UNION OF INDIA                                       Respondent(s)

                   IA No. 49306/2018 - INTERVENTION APPLICATION)

                   WITH
                   W.P.(C) No. 73/2019 (PIL-W)

                   IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
                   DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)

                   W.P.(C) No. 72/2019 (PIL-W)
                   (FOR ADMISSION and IA No.12370/2019-STAY APPLICATION,
                   IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
                   DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)

                   W.P.(C) No. 76/2019 (PIL-W)
                   (FOR ADMISSION and IA No.13320/2019-STAY APPLICATION
                   IA   No.   12600/2019   -   PERMISSION   TO   FILE    ADDITIONAL
                   DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)

                   W.P.(C) No. 69/2019 (PIL-W)
                   (FOR ADMISSION and IA No.11705/2019-STAY APPLICATION, IA No.
                   12600/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
                   ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)

                   W.P.(C) No. 80/2019 (PIL-W)
                   (FOR ADMISSION and IA No.13950/2019-PERMISSION TO APPEAR AND
                   ARGUE IN PERSON,IA No. 12600/2019 - PERMISSION TO FILE
                   ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY
                   APPLICATION)

                   W.P.(C) No. 122/2019 (PIL-W)
                   (FOR ADMISSION, IA No. 12600/2019 - PERMISSION TO FILE
                   ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY
                   APPLICATION)
Signature Not Verified

Digitally signed by
CHARANJEET KAUR
Date: 2019.07.01
                   W.P.(C) No. 106/2019 (PIL-W)
16:48:00 IST
Reason:            (FOR ADMISSION, IA No. 12600/2019 - PERMISSION TO FILE
                   ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY
                   APPLICATION)
                             2

W.P.(C) No. 95/2019 (PIL-W)
(FOR ADMISSION and IA No.15973/2019-STAY APPLICATION, IA No.
12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)

W.P.(C) No. 222/2019 (PIL-W)
(FOR ADMISSION and IA No.33408/2019-STAY APPLICATION
IA   No.   12600/2019   -    PERMISSION  TO   FILE    ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)

W.P.(C) No. 133/2019 (PIL-W)
(FOR ADMISSION and IA No.21662/2019-EX-PARTE STAY
IA   No.   12600/2019   -    PERMISSION  TO   FILE    ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)

W.P.(C) No. 178/2019 (PIL-W)
(FOR ADMISSION and IA No.28123/2019-EX-PARTE STAY
IA   No.   12600/2019   -    PERMISSION  TO   FILE    ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)

W.P.(C) No. 182/2019 (PIL-W)
(FOR ADMISSION, IA No. 12600/2019 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY
APPLICATION)

W.P.(C) No. 249/2019 (PIL-W)
(FOR ADMISSION and IA No.35491/2019-EX-PARTE STAY and IA
No.35492/2019-EXEMPTION FROM FILING O.T.
IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)

W.P.(C) No. 146/2019 (X)
IA No. 23606/2019 - STAY APPLICATION)

W.P.(C) No. 168/2019 (PIL-W)
(FOR ADMISSION and IA No.26432/2019-EX-PARTE STAY, IA No.
23606/2019 - STAY APPLICATION)

W.P.(C) No. 212/2019 (PIL-W)
(FOR ADMISSION and IA No.32228/2019-STAY APPLICATION and IA
No.32231/2019-EXEMPTION FROM FILING O.T., IA No. 23606/2019 -
STAY APPLICATION)

W.P.(C) No. 162/2019 (PIL-W)
(FOR ADMISSION,IA No. 23606/2019 - STAY APPLICATION)
   T.P.(C)   No.  341/2019   (XVI-A),(FOR   ADMISSION   and   IA
No.31806/2019-EX-PARTE STAY,IA No. 31806/2019 - EX-PARTE STAY)

T.P.(C) No. 323/2019 (XVI-A)
(FOR ADMISSION and IA No.29427/2019-STAY APPLICATION
IA No. 31806/2019 - EX-PARTE STAY)
                              3

W.P.(C) No. 331/2019 (X)
(IA No. 31806/2019 - EX-PARTE STAY))

T.P.(C) No. 357/2019 (XVI-A)
(FOR ADMISSION and IA No.32797/2019-STAY APPLICATION
IA No. 31806/2019 - EX-PARTE STAY)

T.P.(C) No. 539/2019 (XVI-A)
(FOR ADMISSION and IA No.44691/2019-EX-PARTE       STAY,   IA   No.
31806/2019 - EX-PARTE STAY)

T.P.(C) No. 630/2019 (XVI-A)
(FOR ADMISSION and IA No.48000/2019- EX-PARTE STAY
IA No. 31806/2019 - EX-PARTE STAY)

W.P.(C) No. 341/2019 (PIL-W)
(FOR ADMISSION, IA No. 31806/2019 - EX-PARTE STAY)

W.P.(C) No. 343/2019 (PIL-W)
(FOR ADMISSION and IA No.45038/2019-EX-PARTE STAY,
IA No. 31806/2019 - EX-PARTE STAY)

T.P.(C) No. 675/2019 (XVI-A)
(FOR ADMISSION and IA No.53445/2019-EX-PARTE STAY, IA No.
31806/2019 - EX-PARTE STAY)

W.P.(C) No. 419/2019 (PIL-W)
(FOR ADMISSION and IA No.54583/2019-EX-PARTE         STAY,IA    No.
31806/2019 - EX-PARTE STAY)

W.P.(C) No. 427/2019 (X)
(FOR ADMISSION and IA No.55546/2019-EX-PARTE       STAY,   IA   No.
31806/2019 - EX-PARTE STAY)

W.P.(C) No. 446/2019 (PIL-W)
(FOR ADMISSION, IA No. 31806/2019 - EX-PARTE STAY)

W.P.(C) No. 493/2019 (PIL-W)
(IA No. 62215/2019 - STAY APPLICATION)

W.P.(C) No. 596/2019 (X)
(FOR impleading party ON IA 87113/2019, IA No. 62215/2019 -
STAY APPLICATION)

Date : 01-07-2019 These petitions were called on
                     for hearing today.

CORAM :
          HON'BLE MR. JUSTICE S.A. BOBDE
          HON'BLE MR. JUSTICE B.R. GAVAI
                              4

For Petitioner(s)   Dr.   Rajeev Dhawan, Sr. Adv.
                    Ms.   Siddhi P., Adv.
                    Ms.   Deepali Dwivedi, Adv.
                    Mr.   Satya Mitra, AOR

                    Petitioner-in-person

                    Mr. Shadan Farasat, AOR
                    Ms. Jahnavi Sindhu, Adv.

                    Mrs. Niranjana Singh, AOR
                    Ms. Shalini Kumar, Adv.
                    Ms. Sangeeta Kumar, Adv.

                    Mr. Dinesh P Rajbhar, Adv.
                    Mr. Anzu. K. Varkey, AOR

                    Dr.   K.s. Chauhan, Adv.
                    Mr.   P.K. Jayakrishnan, AOR
                    Mr.   Ravi Prakash, Adv.
                    Mr.   Ajit Kumar Ekka, Adv.
                    Mr.   Chand Kiran, Adv.

                    Mr.   K.K.L. Gautam, Adv.
                    Mr.   A.K. suman, Adv.
                    Mr.   P.S. NBerwal, Adv.
                    Mr.   Rahul Mohd., Adv.
                    Mr.   Sanjeev Malhotra, AOR

                    Mr. Somanatha Padhan, AOR

                    Ms.   Meenakshi Arora, Sr. Adv.
                    Mr.   Prasanna S., Adv.
                    Mr.   Rahul Narayan, AOR
                    Mr.   Shashwat Goel, Adv.

                    Mr.   Ashok Arora, Adv.
                    Mr.   Yadav Narender Singh, AOR
                    Mr.   Ashutosh Yadav, Adv.
                    Mr.   Abhishek Singh, Adv.

                    Mr.   Roy Abraham, Adv.
                    Ms.   Reena Roy, Adv.
                    Ms.   Seema Jain, Adv.
                    Mr.   Akhil Abraham, Adv.
                    Mr.   Himinder Lal, AOR

                    Dr.   M.P. Raju, Adv.
                    Mr.   S.S. Nehra, AOR
                    Mr.   Rajendra Verma, Adv.
                    Mr.   R.K. Gupta, Adv.
                    Mr.   vikrant Nehra, Adv.
                    Mr.   P.I. Jose, Adv.
                               5


                     Mr. Senthil Jagadeesan, AOR

                     Mr. Sudhansu Palo, AOR
                     Ms. Ipsita Behuria, Adv.
                     Mr. R.K. Yadav, Adv.

                     Mr. A. Subba Rao, AOR

                     Mr. Damodar Solanki, Adv.
                     Ms. Manju Jetley, AOR

                     Mr. Namit Saxena, Adv.
                     Mr. Nirmal Kumar Ambastha, AOR

                     Mr.   M. Vijaya Bhaskar, AOR
                     Mr.   Murari Lal, Adv.
                     Mr.   Sunil Kumar, Adv.
                     Mr.   R.S.M. Kalky, Adv.
                     Mr.   Sandeep Malik, Adv.

                     Mr.   M.N. Rao, Sr. Adv.
                     Mr.   D. Mahesh Babu, AOR
                     Mr.   T.V. Bhaskar Reddy, Adv.
                     Mr.   Sravan Kumar, Adv.
                     Mr.   B. Ramakrishna Rao, Adv.

                     Mr.   M.N. Rao, Sr. Adv.
                     Mr.   Vangala Eswaraiah, Adv.
                     Mr.   D. Mahesh babu, Adv.
                     Ms.   Suchitra Hrangkhawl, Adv.
                     Mr.   Ganesan Subbain, Adv.

                     Mr.   Manoj V George, Adv.
                     Mr.   Zulfiker Ali P. S, AOR
                     Mr.   Faisal M Aboobacker, Adv.
                     Ms.   Shilpa Liza george, Adv.
                     Ms.   Lakshmi Sree Puthenpurackal, Adv.


                     Mr. Reepak Kansal, Adv.
                     Mr. Yadunandan Bansal, Adv.
                     Mr. Pratik R. B., Adv.
                     Dr. Ashutosh Garg, AOR

                     Mr. Rakesh Kumar, AOR




For Petitioner(s)/   Mr. K.K. Venugopal, A.G.
                              6

Respondent(s)       Mr. Tushar Mehta, S.G.
                    Mr. R. Balasubramanian, Sr. Adv.
                    Ms. Shraddha Deshmukh, Adv.
                    Mr. Ankur Talwar, Adv.
                    Mr. Kanu Agarwal, Adv.
                    Mr. Chinmay C., Adv.
                    Mrs. Anil Katiyar, Adv.

                    Mr. Sachin Patil, AOR
                    Mr. Kailas Autade, Adv.
                    Mr. Yogesh Ahir Rao, Adv.

For Respondent(s)   Mr. V. K. Biju, AOR
                    Mr. Abhay Pratap Singh, Adv.
                    Ms. Divya Shukla, Adv.

                    Mr. Nishant Ramakantrao Katneshwarkar, AOR

                    Mr.   Gaurav Sharma, AOR
                    Mr.   Prateek Bhatia, Adv.
                    Mr.   Ohawal Mohan, Adv.
                    Mr.   Prassana Mohan, Adv.

                    Intervenor-in-person, AOR

                    Mr. Aman Shukla, Adv.
                    Ms. Liz Mathew, AOR

                    Mr.   Saumya Chakraborty, Sr. Adv.
                    Mr.   Shobhit Tiwari, Adv.
                    Mr.   Lal Pratap singh, Adv.
                    Mr.   Umesh Pratap Singh, Adv.
                    Mr.   R.C. Kohli, AOR

                    Mr.   Shobhit Tiwari, Adv.
                    Mr.   Lal Pratap singh, Adv.
                    Mr.   Ram Singh, Adv.
                    Mr.   Umesh Pratap Singh, Adv.
                    Mr.   R.C. Kohli, AOR

                    Mr. Kaleeswaram Raj, Adv.
                    Ms. Romsha Raj, Adv.
                    Mr. Mohammed Sadique T.A., AOR

                    Mr. Raj Bahadur Yadav, AOR

                    Mr. K.V. Mohan, AOR
                    Mr. K.v. Balakrishnan, Adv.
                    Mr. Rahul Kumar Sharma, Adv.

                    Mr. Huzefa Ahamadi, Sr. Adv.
                    Mr. P.A. Noor Muhamad, AOR
                    Mr. A Mohamed Yusuff, Adv.
                          7

                 Mr. Abdul S., Adv.
                 Mr. Abdul Rahiman, Adv.
                 Mr. Shereef K.A., Adv.

                 Mr. A.P. Mayee, Adv.
                 Mr. A. Selvin Raja, Adv.

                 Mr. Nalin Kohli, Adv.
                 Mr. Aditya, Adv.
                 Mr. subodh S Patil, Av.

UPON hearing the counsel the Court made the following
                      O R D E R

I.A. Nos. 36122/2019, 55236/2019, 55246/2019 and 49600/2019 are allowed.

Issue notice in the rest of the applications for intervention and impledment in the respective matters.

Tag with WP(C) No. 798/2019.

List the matters on 30.07.2019. (non-miscellaneous day).

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR