Supreme Court - Daily Orders
Janhit Abhiyan vs Union Of India on 1 July, 2019
Bench: S.A. Bobde, B.R. Gavai
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ITEM NO.52, 52.1-52.31 COURT NO.2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 55/2019
JANHIT ABHIYAN Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
IA No. 49306/2018 - INTERVENTION APPLICATION)
WITH
W.P.(C) No. 73/2019 (PIL-W)
IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)
W.P.(C) No. 72/2019 (PIL-W)
(FOR ADMISSION and IA No.12370/2019-STAY APPLICATION,
IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)
W.P.(C) No. 76/2019 (PIL-W)
(FOR ADMISSION and IA No.13320/2019-STAY APPLICATION
IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)
W.P.(C) No. 69/2019 (PIL-W)
(FOR ADMISSION and IA No.11705/2019-STAY APPLICATION, IA No.
12600/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)
W.P.(C) No. 80/2019 (PIL-W)
(FOR ADMISSION and IA No.13950/2019-PERMISSION TO APPEAR AND
ARGUE IN PERSON,IA No. 12600/2019 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY
APPLICATION)
W.P.(C) No. 122/2019 (PIL-W)
(FOR ADMISSION, IA No. 12600/2019 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY
APPLICATION)
Signature Not Verified
Digitally signed by
CHARANJEET KAUR
Date: 2019.07.01
W.P.(C) No. 106/2019 (PIL-W)
16:48:00 IST
Reason: (FOR ADMISSION, IA No. 12600/2019 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY
APPLICATION)
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W.P.(C) No. 95/2019 (PIL-W)
(FOR ADMISSION and IA No.15973/2019-STAY APPLICATION, IA No.
12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)
W.P.(C) No. 222/2019 (PIL-W)
(FOR ADMISSION and IA No.33408/2019-STAY APPLICATION
IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)
W.P.(C) No. 133/2019 (PIL-W)
(FOR ADMISSION and IA No.21662/2019-EX-PARTE STAY
IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)
W.P.(C) No. 178/2019 (PIL-W)
(FOR ADMISSION and IA No.28123/2019-EX-PARTE STAY
IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)
W.P.(C) No. 182/2019 (PIL-W)
(FOR ADMISSION, IA No. 12600/2019 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY
APPLICATION)
W.P.(C) No. 249/2019 (PIL-W)
(FOR ADMISSION and IA No.35491/2019-EX-PARTE STAY and IA
No.35492/2019-EXEMPTION FROM FILING O.T.
IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)
W.P.(C) No. 146/2019 (X)
IA No. 23606/2019 - STAY APPLICATION)
W.P.(C) No. 168/2019 (PIL-W)
(FOR ADMISSION and IA No.26432/2019-EX-PARTE STAY, IA No.
23606/2019 - STAY APPLICATION)
W.P.(C) No. 212/2019 (PIL-W)
(FOR ADMISSION and IA No.32228/2019-STAY APPLICATION and IA
No.32231/2019-EXEMPTION FROM FILING O.T., IA No. 23606/2019 -
STAY APPLICATION)
W.P.(C) No. 162/2019 (PIL-W)
(FOR ADMISSION,IA No. 23606/2019 - STAY APPLICATION)
T.P.(C) No. 341/2019 (XVI-A),(FOR ADMISSION and IA
No.31806/2019-EX-PARTE STAY,IA No. 31806/2019 - EX-PARTE STAY)
T.P.(C) No. 323/2019 (XVI-A)
(FOR ADMISSION and IA No.29427/2019-STAY APPLICATION
IA No. 31806/2019 - EX-PARTE STAY)
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W.P.(C) No. 331/2019 (X)
(IA No. 31806/2019 - EX-PARTE STAY))
T.P.(C) No. 357/2019 (XVI-A)
(FOR ADMISSION and IA No.32797/2019-STAY APPLICATION
IA No. 31806/2019 - EX-PARTE STAY)
T.P.(C) No. 539/2019 (XVI-A)
(FOR ADMISSION and IA No.44691/2019-EX-PARTE STAY, IA No.
31806/2019 - EX-PARTE STAY)
T.P.(C) No. 630/2019 (XVI-A)
(FOR ADMISSION and IA No.48000/2019- EX-PARTE STAY
IA No. 31806/2019 - EX-PARTE STAY)
W.P.(C) No. 341/2019 (PIL-W)
(FOR ADMISSION, IA No. 31806/2019 - EX-PARTE STAY)
W.P.(C) No. 343/2019 (PIL-W)
(FOR ADMISSION and IA No.45038/2019-EX-PARTE STAY,
IA No. 31806/2019 - EX-PARTE STAY)
T.P.(C) No. 675/2019 (XVI-A)
(FOR ADMISSION and IA No.53445/2019-EX-PARTE STAY, IA No.
31806/2019 - EX-PARTE STAY)
W.P.(C) No. 419/2019 (PIL-W)
(FOR ADMISSION and IA No.54583/2019-EX-PARTE STAY,IA No.
31806/2019 - EX-PARTE STAY)
W.P.(C) No. 427/2019 (X)
(FOR ADMISSION and IA No.55546/2019-EX-PARTE STAY, IA No.
31806/2019 - EX-PARTE STAY)
W.P.(C) No. 446/2019 (PIL-W)
(FOR ADMISSION, IA No. 31806/2019 - EX-PARTE STAY)
W.P.(C) No. 493/2019 (PIL-W)
(IA No. 62215/2019 - STAY APPLICATION)
W.P.(C) No. 596/2019 (X)
(FOR impleading party ON IA 87113/2019, IA No. 62215/2019 -
STAY APPLICATION)
Date : 01-07-2019 These petitions were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE B.R. GAVAI
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For Petitioner(s) Dr. Rajeev Dhawan, Sr. Adv.
Ms. Siddhi P., Adv.
Ms. Deepali Dwivedi, Adv.
Mr. Satya Mitra, AOR
Petitioner-in-person
Mr. Shadan Farasat, AOR
Ms. Jahnavi Sindhu, Adv.
Mrs. Niranjana Singh, AOR
Ms. Shalini Kumar, Adv.
Ms. Sangeeta Kumar, Adv.
Mr. Dinesh P Rajbhar, Adv.
Mr. Anzu. K. Varkey, AOR
Dr. K.s. Chauhan, Adv.
Mr. P.K. Jayakrishnan, AOR
Mr. Ravi Prakash, Adv.
Mr. Ajit Kumar Ekka, Adv.
Mr. Chand Kiran, Adv.
Mr. K.K.L. Gautam, Adv.
Mr. A.K. suman, Adv.
Mr. P.S. NBerwal, Adv.
Mr. Rahul Mohd., Adv.
Mr. Sanjeev Malhotra, AOR
Mr. Somanatha Padhan, AOR
Ms. Meenakshi Arora, Sr. Adv.
Mr. Prasanna S., Adv.
Mr. Rahul Narayan, AOR
Mr. Shashwat Goel, Adv.
Mr. Ashok Arora, Adv.
Mr. Yadav Narender Singh, AOR
Mr. Ashutosh Yadav, Adv.
Mr. Abhishek Singh, Adv.
Mr. Roy Abraham, Adv.
Ms. Reena Roy, Adv.
Ms. Seema Jain, Adv.
Mr. Akhil Abraham, Adv.
Mr. Himinder Lal, AOR
Dr. M.P. Raju, Adv.
Mr. S.S. Nehra, AOR
Mr. Rajendra Verma, Adv.
Mr. R.K. Gupta, Adv.
Mr. vikrant Nehra, Adv.
Mr. P.I. Jose, Adv.
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Mr. Senthil Jagadeesan, AOR
Mr. Sudhansu Palo, AOR
Ms. Ipsita Behuria, Adv.
Mr. R.K. Yadav, Adv.
Mr. A. Subba Rao, AOR
Mr. Damodar Solanki, Adv.
Ms. Manju Jetley, AOR
Mr. Namit Saxena, Adv.
Mr. Nirmal Kumar Ambastha, AOR
Mr. M. Vijaya Bhaskar, AOR
Mr. Murari Lal, Adv.
Mr. Sunil Kumar, Adv.
Mr. R.S.M. Kalky, Adv.
Mr. Sandeep Malik, Adv.
Mr. M.N. Rao, Sr. Adv.
Mr. D. Mahesh Babu, AOR
Mr. T.V. Bhaskar Reddy, Adv.
Mr. Sravan Kumar, Adv.
Mr. B. Ramakrishna Rao, Adv.
Mr. M.N. Rao, Sr. Adv.
Mr. Vangala Eswaraiah, Adv.
Mr. D. Mahesh babu, Adv.
Ms. Suchitra Hrangkhawl, Adv.
Mr. Ganesan Subbain, Adv.
Mr. Manoj V George, Adv.
Mr. Zulfiker Ali P. S, AOR
Mr. Faisal M Aboobacker, Adv.
Ms. Shilpa Liza george, Adv.
Ms. Lakshmi Sree Puthenpurackal, Adv.
Mr. Reepak Kansal, Adv.
Mr. Yadunandan Bansal, Adv.
Mr. Pratik R. B., Adv.
Dr. Ashutosh Garg, AOR
Mr. Rakesh Kumar, AOR
For Petitioner(s)/ Mr. K.K. Venugopal, A.G.
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Respondent(s) Mr. Tushar Mehta, S.G.
Mr. R. Balasubramanian, Sr. Adv.
Ms. Shraddha Deshmukh, Adv.
Mr. Ankur Talwar, Adv.
Mr. Kanu Agarwal, Adv.
Mr. Chinmay C., Adv.
Mrs. Anil Katiyar, Adv.
Mr. Sachin Patil, AOR
Mr. Kailas Autade, Adv.
Mr. Yogesh Ahir Rao, Adv.
For Respondent(s) Mr. V. K. Biju, AOR
Mr. Abhay Pratap Singh, Adv.
Ms. Divya Shukla, Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. Gaurav Sharma, AOR
Mr. Prateek Bhatia, Adv.
Mr. Ohawal Mohan, Adv.
Mr. Prassana Mohan, Adv.
Intervenor-in-person, AOR
Mr. Aman Shukla, Adv.
Ms. Liz Mathew, AOR
Mr. Saumya Chakraborty, Sr. Adv.
Mr. Shobhit Tiwari, Adv.
Mr. Lal Pratap singh, Adv.
Mr. Umesh Pratap Singh, Adv.
Mr. R.C. Kohli, AOR
Mr. Shobhit Tiwari, Adv.
Mr. Lal Pratap singh, Adv.
Mr. Ram Singh, Adv.
Mr. Umesh Pratap Singh, Adv.
Mr. R.C. Kohli, AOR
Mr. Kaleeswaram Raj, Adv.
Ms. Romsha Raj, Adv.
Mr. Mohammed Sadique T.A., AOR
Mr. Raj Bahadur Yadav, AOR
Mr. K.V. Mohan, AOR
Mr. K.v. Balakrishnan, Adv.
Mr. Rahul Kumar Sharma, Adv.
Mr. Huzefa Ahamadi, Sr. Adv.
Mr. P.A. Noor Muhamad, AOR
Mr. A Mohamed Yusuff, Adv.
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Mr. Abdul S., Adv.
Mr. Abdul Rahiman, Adv.
Mr. Shereef K.A., Adv.
Mr. A.P. Mayee, Adv.
Mr. A. Selvin Raja, Adv.
Mr. Nalin Kohli, Adv.
Mr. Aditya, Adv.
Mr. subodh S Patil, Av.
UPON hearing the counsel the Court made the following
O R D E R
I.A. Nos. 36122/2019, 55236/2019, 55246/2019 and 49600/2019 are allowed.
Issue notice in the rest of the applications for intervention and impledment in the respective matters.
Tag with WP(C) No. 798/2019.
List the matters on 30.07.2019. (non-miscellaneous day).
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR