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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(c) in The Merchant shipping (Radio Direction Finders) Rules, 1968.

(c)a Certificate of Calibration in the form specified in the Third Schedule, relating to the most recent occasion on which the radio direction-1 as "calibrated and signed by the persons making the calibration;and