Bombay High Court
Chandrashekhar Ahirrao And Ors vs The State Of Maharashtra And Anr on 3 August, 2021
Author: N. J. Jamadar
Bench: S. S. Shinde, N. J. Jamadar
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION NO. 4134 OF 2019
Amarjeetsingh Mohindersingh Basi & Anr. ...Petitioners
Versus
The State of Maharashtra and another ...Respondents
WITH
CRIMINAL APPLICATION NO. 444 OF 2019
IN
CRIMINAL WRIT PETITION NO. 4134 OF 2019
Sagar Maruti Suryawanshi ....Applicant
Versus
The State of Maharashtra & Anr. .....Respondents
WITH
INTERIM APPLICATION NO. 793 OF 2020
IN
WRIT PETITION NO. 4134 OF 2019
Dhanraj Nathuram Aswani ....Applicant
Versus
The State of Maharashtra & Anr. .....Respondents
WITH
CRIMINAL WRIT PETITION NO. 220 OF 2021
Ashok Mulchandani ....Petitioner
Versus
The State of Maharashtra & Anr. .....Respondents
WITH
INTERIM APPLICATION NO. 230 OF 2021
IN
Bhagyawant Punde
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WRIT PETITION NO. 226 OF 2021
Sagar Maruti Suryawanshi ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL WRIT PETITION NO. 1104 OF 2021
T. N. Lakhani and another ....Petitioners
Versus
The State of Maharashtra and another ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 318 OF 2021
Ashin Ashok Kamat ...Petitioner
Versus
The State of Maharashtra & Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 741 OF 2021
Amar Mulchandani and another ....Petitioners
Versus
The State of Maharashtra and another ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 728 OF 2021
Amar Mulchandani and another ....Petitioners
Versus
The State of Maharashtra and another .....Respondents
WITH
Bhagyawant Punde
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CRIMINAL WRIT PETITION NO. 1110 OF 2021
Chandrashekhar Ahirrao and another ....Petitioners
Versus
The State of Maharashtra and another .....Respondents
WITH
CRIMINAL WRIT PETITION NO. 1240 OF 2021
Dolly Mukesh Sewani ....Petitioner
Versus
The State of Maharashtra and another .....Respondents
WITH
CRIMINAL WRIT PETITION NO. 1241 OF 2021
Balla Mahadev Sable ....Petitioner
Versus
The State of Maharashtra and others .....Respondents
WITH
CRIMINAL WRIT PETITION NO. 1245 OF 2021
Amar S. Mulchandani ....Petitioner
Versus
The State of Maharashtra and another .....Respondents
WITH
CRIMINAL WRIT PETITION NO. 1320 OF 2021
Vinay Vivek Arhana ...Petitioner
Versus
The State of Maharashtra & Ors. ...Respondents
Bhagyawant Punde
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WITH
CRIMINAL WRIT PETITION NO. 1321 OF 2021
Ashwin Ashok Kamat ...Petitioner
Versus
The State of Maharashtra & Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 1381 OF 2021
Ashok S. Mulchandani ....Petitioner
Versus
The State of Maharashtra and another .....Respondents
WITH
INTERIM APPLICATION NO. 1463 OF 2021
IN
CRIMINAL WRIT PETITION NO. 1381 OF 2021
Ashok S. Mulchandani Brother of
Amar Mulchandani ....Petitioner
Versus
The State of Maharashtra ...Respondent
WITH
INTERIM APPLICATION NO. 1251 OF 2021
IN
CRIMINAL WRIT PETITION NO. 1381 OF 2021
Ashok S. Mulchandani ....Applicant
Versus
The State of Maharashtra .....Respondents
WITH
CRIMINAL WRIT PETITION NO. 1709 OF 2021
Bhagyawant Punde
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Ashok S. Mulchandani ....Petitioner
V/s.
The State of Maharashtra and another . ....Respondents
WITH
CRIMINAL WRIT PETITION NO. 1380 OF 2021
Ashok S. Mulchandani and others ....Petitioners
Versus
The State of Maharashtra and another .....Respondents
WITH
CRIMINAL WRIT PETITION NO. 1458 OF 2021
Sagar Maruti Suryawanshi ...Petitioner.
Versus
The State of Maharashtra & Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 1459 OF 2021
Sagar Maruti Suryawanshi ...Petitioner
Versus
The State of Maharashtra & Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 1503 OF 2021
Sagar Pandurang Khedkar & Anr. ...Petitioners
Versus
The State of Maharashtra & Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 1500 OF 2021
Bhagyawant Punde
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Nikhil Sharma ....Petitioner
Versus
The State of Maharashtra and another .....Respondents
WITH
CRIMINAL WRIT PETITION NO. 226 OF 2021
Vinay Vivek Arhana ...Petitioner
Versus
The State of Maharashtra & Anr. ...Respondents
WITH
INTERIM APPLICATION NO. 915 OF 2021
IN
CRIMINAL WRIT PETITION NO. 26 OF 2021
Sagar Maruti Suryawanshi ...Petitioner
Versus
The State of Maharashtra & Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 232 OF 2021
Chandrashekhar P. Ahirrao ....Petitioner
Versus
The State of Maharashtra and Anr. .....Respondents
WITH
CRIMINAL WRIT PETITION NO. 229 OF 2021
Amar S. Mulchandani ....Petitioner
Versus
The State of Maharashtra and others .....Respondents
Bhagyawant Punde
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WITH
CRIMINAL WRIT PETITION NO. 230 OF 2021
Raju S. Tanwani ....Petitioner
Versus
The State of Maharashtra and others .....Respondents
WITH
CRIMINAL WRIT PETITION NO. 224 OF 2021
Chandrashekhar Ahirrao and others ....Petitioners
Versus
The State of Maharashtra and another .....Respondents
WITH
CRIMINAL WRIT PETITION NO. 228 OF 2021
T. N. Lakhani ....Petitioner
Versus
The State of Maharashtra and others .....Respondents
WITH
CRIMINAL WRIT PETITION NO. 227 OF 2021
Manohar Mulchandani and others ....Petitioners
Versus
The State of Maharashtra and others .....Respondents
WITH
CRIMINAL WRIT PETITION NO. 231 OF 2021
Anisha Mulani wife of Mr. Raju Mulani & Anr. ....Petitioners
Versus
The State of Maharashtra and others .....Respondents
Ms. Pallavi Kulkarni i/by. Kishori Kelkar for Petitioner in WP No.
Bhagyawant Punde
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1320/2021.
Mr. Rajiv Chavan, Senior Advocate a/w. Minal J. Chandnani i/by.
Jaiwant S. Chandnani Associates for Respondent No. 2 in WP
226/2021.
Mr. Vijay D. Patil i/by. Mr. Yogesh Patil for Petitioner in WP
1104/2021.
Mr. Karan Kadam i/by. S.S. Bedekar for Petitioner in WP
4134/2019, 1110/2021, 1381/2021, 1709/2021, 728/2021,
741/2021, 1500/2021, 1380/2021.
Mr. Karan Kadam a/w. S.S. Bedekar for Petitioner in WP 229/2021,
232/2021, 227/2021, 224/2021, 220/2021, 226/2021, 231/2021,
1104/2021.
Mr. Vijay Patil a/w. Mr. Shantanu Phanse, S.S. Bedekar and Arjun
B. Kadam for Petitioner in WP 1240/2021, 1241/2021 and
1245/2021.
Smt. A.S. Pai, APP for Respondent-State.
...
CORAM : S. S. SHINDE &
N. J. JAMADAR, JJ.
DATE : 3 AUGUST , 2021.
rd P.C.:
1. List all the petitions and connected applications thereto for final hearing on 30th August, 2021, subject to time constraint and convenience of this Court.
2. The interim relief, if any, granted earlier to continue till the next date.
3. List Writ Petition No. 1760 of 2021 (Bhalla @ Mahadev Sable & Ors. Vs. State of Maharashtra & Anr), with the present group of petitions, for hearing, on 30th August, 2021.
( N. J. JAMADAR, J.) (S. S. SHINDE, J.) Bhagyawant Punde ::: Uploaded on - 04/08/2021 ::: Downloaded on - 05/08/2021 02:29:44 :::