Calcutta High Court (Appellete Side)
Indranath Chowdhury & Ors vs Union Of India & Ors on 15 June, 2010
Author: Tapen Sen
Bench: Tapen Sen
5.6.2010
W.P. 9909(W) of 2003
Indranath Chowdhury & Ors. ... Petitioners
-Vs-
Union of India & Ors. ... Respondents
For the Petitioners : Mr. Ajoy Debnath. For the Respondents : Mr. Asit Kr. Bhattacharya, Mr. Mrinal Kanti Chanda.
Since this Court has no determination to deal with the post retiral benefit matters, let this case be released from this Court for being placed before the appropriate Bench.
( Tapen Sen, J. ) AKD