Delhi High Court - Orders
Svu-V/Scr- Ii/Cbi/New Delhi Dt. ... vs C.B.I on 18 May, 2023
Author: Mukta Gupta
Bench: Mukta Gupta
$~1 (Single Bench-Criminal)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL. M.C. 1604/2008
CRL. M.A. 1652/2009 (for stay of proceedings in FIR RC5(S)/2007-
SVU-V/SCR- II/CBI/New Delhi dt. 20.09.2007)
MAJ GEN. V.K. SINGH (RETD.) ..... Petitioner
Represented by: Dr. B.K.Subarao with Mr. Chander
M. Maini & Mr. B.K. Wadhwa, Mr.
Mayank Maini, Advocates.
versus
C.B.I. ..... Respondent
Represented by: Mr.Anupam S.Sharma, Special P.P.
with Mr. Prakarsh Airan, Ms.Harpreet
Kalsi, Mr. Ripudaman Sharma, Mr.
Abhishek Batra, Advocates & Mr.
Harish Kumar, Inspector, CBI.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 18.05.2023
1. Petitioner has handed-over a physical note of Written Version of Oral Submissions of the Petitioner to Counter Respondent's Oral Submissions made on 16th May, 2013, as well as to Respondent's Written Submissions filed on 16th May, 2013. A scanned copy of the same be also placed on the file.
2. Arguments heard on the amended petition.
3. Judgment reserved.
4. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
MAY 18, 2023 /'ga' This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 15:24:06