Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 15 in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012 15. Audit of the LLP liquidator's Account. - The accounts of the LLP liquidator shall be audited in accordance with the manner specified in rule 56.
