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Union of India - Section

Section 15 in The Sugar Control Order, 1966

15. Delegation of powers.

- The Central Government may, by notification in the official Gazette, direct that all or any powers conferred upon it by this Order shall, subject to such restriction, exceptions and conditions, if any, as may be specified in the direction, be exercisable also by-
(a)any officer or authority of the Central Government
(b)a State Government or any other or authority of a State Government.