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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(1)(a) in Arunachal Pradesh Forest (Removal of Timber) Regulation Act, 1983

(a)enter and search, at all reasonable times, any premises, land, vehicle or vessel in the occupation of such person ;