Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 314(3)] [Section 314] [Entire Act] State of West Bengal - Subsection Section 314(3)(b) in The Calcutta Municipal Corporation Act, 1980 (b)the Mayor, in other cases, and the decision of the Municipal Commissioner or the Mayor as the case may be, shall be final.