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[Cites 0, Cited by 0] [Section 119] [Entire Act]

State of Punjab - Subsection

Section 119(1) in The Punjab Panchayati Raj Act, 1994

(1)Agriculture. - The doing of everything necessary to step up agricultural production and in particular -
(i)multiplication and distribution of improved seeds;
(ii)distribution of fertilizers;
(iii)popularisation of improved techniques, methods and practices and improved implements;
(iv)achieving self-sufficiency in green manure and composition of farm yard manure ;
(v)encouraging fruit and vegetable cultivation ;
(vi)reclamation of land and swamps and conservation of soil;
(vii)providing credit for agricultural purposes;
(viii)propagating and assisting in plant protection methods ;
(ix)laying out demonstration plots and working out better methods of farm management;
(x)utilizing more power for agricultural purposes;
(xi)tree planting;
(xii)growing of village forests.