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[Cites 0, Cited by 0] [Section 8A(8)] [Section 8A] [Entire Act]

State of Telangana - Subsection

Section 8A(8)(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)The utilization of funds by Ward Committees for maintenance of civic services and all matters related thereto shall be such as may be prescribed.