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[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of West Bengal - Subsection

Section 123(g) in The Calcutta Improvement Act, 1911

(g)meeting such proportion of the cost of management as the Board may, with the sanction of the [State Government] [Words substituted by the Adaptation of Laws Order, 1950.], prescribe in this behalf; and