Section 20(2)(b) in The Esso (Acquisition Of Undertakings In India) Act, 1974

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

(b)All Trade Marks registered in India by Esso under the Trade and Merchandise Marks Act, 1958 (43 of 1958).

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