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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(4)(a) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(a)It shall have the following posts of staff members with the qualifications prescribed hereunder which are essential for the first year B. Pharm degree course of study and such posts shall be created by the pharmacy college management: