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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(57) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(57)"Scheduled Commercial Operation Date or 'SCOD" shall mean the date(s) of commercial operation of a generating station or generating unit thereof or transmission system or element thereof and associated communication system as indicated in the Investment Approval or as agreed in power purchase agreement or transmission service agreement as the case may be, whichever is earlier;