Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Gujarat - Subsection Section 19(2) in The Gujarat Scheduled Castes Development Corporation Act, 1985 (2)The Corporation shall cause books of accounts of the Corporation to be balanced and closed on the thirty first day of March every year.
