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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(10) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

(10)If for any reason the Registrar is temporarily absent for a period not exceeding one month, the Director may take over or assign to any faculty member or member of staff of the Institute, any of the functions of the Registrar as he deems fit:Provided that if at any time the temporary absence of the Registrar exceeds one month, the Executive Council may, if it thinks fit,authorise the Director to take over or assign the function of the Registrar, for a period exceeding one month.