Calcutta High Court
Sudip Kumar Mukherjee And Anr vs The Hon'Ble Speaker on 9 June, 2022
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
OD-2
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
WPO 2026 of 2022
SUDIP KUMAR MUKHERJEE AND ANR.
VERSUS
THE HON'BLE SPEAKER, WEST BENGAL LEGISLATIVE ASSEMBLY AND ORS.
BEFORE:
The Hon'ble JUSTICE RAJASEKHAR MANTHA
Date : 9th June, 2022.
Appearance:
Mr. Billwadal Bhatttacharya, Adv.
Mr. Sayak Chakraborti, Adv.
Mr. Anish Kumar Mukherjee, Adv.
Mr. Surojit Saha, Adv.
Mr. Amrit Sinha, Adv.
Mr. Suryaneel Das, Adv.
...for the petitioners.
Mr. S.N. Mookerjee, Ld. Advocate General,
Md. T.M. Siddiqui, Adv.
Mr. P. Sinha, Adv.
...for the respondents.
The Court: Having heard Mr. S.N. Mookerjee, learned Advocate General for the Speaker, let this matter stand adjourned and be listed on 14 th June, 2022 for further consideration.
Pendency of the writ petition and hearing of the matter shall not stand in the way of the parties in resolving the issues in accordance with rules.
(RAJASEKHAR MANTHA, J.) s.pal/pa