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Rajasthan High Court - Jaipur

Managing Committee, Army Public School vs Brajesh Pandit And Ors on 9 January, 2019

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writs No. 6921/2014

                                   Managing Committee, Army Public School
                                                                                                      ----Petitioner
                                                                       Versus
                                   Brajesh Pandit And Ors.
                                                                                                    ----Respondent

Connected With S.B. Civil Writs No. 203/2014 Managing Committee Army

----Petitioner Versus Prem Chand Dabi Ors

----Respondent For Petitioner(s) : Mr. Anuroop Singhi For Respondent(s) : Mr. D.P.Sharma HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 09/01/2019 Counsel for petitioner has placed before the court the details regarding the rules framed for army schools and as to how serving Army Officers can act as Administrator of the Army Schools.

List on 16th January, 2019.

(SANJEEV PRAKASH SHARMA),J Anu/13-14 (Downloaded on 05/06/2021 at 08:14:27 PM) Powered by TCPDF (www.tcpdf.org)