Rajasthan High Court - Jaipur
Managing Committee, Army Public School vs Brajesh Pandit And Ors on 9 January, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 6921/2014
Managing Committee, Army Public School
----Petitioner
Versus
Brajesh Pandit And Ors.
----Respondent
Connected With S.B. Civil Writs No. 203/2014 Managing Committee Army
----Petitioner Versus Prem Chand Dabi Ors
----Respondent For Petitioner(s) : Mr. Anuroop Singhi For Respondent(s) : Mr. D.P.Sharma HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 09/01/2019 Counsel for petitioner has placed before the court the details regarding the rules framed for army schools and as to how serving Army Officers can act as Administrator of the Army Schools.
List on 16th January, 2019.
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