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[Cites 0, Cited by 14] [Entire Act]

Union of India - Section

Section 36 in The Prevention of Money-Laundering Act, 2002

36. Distribution of business amongst Benches.

- Where any Benches are constituted, the Chairperson may, from time to time, by notification, make provisions as to the distribution of the business of the Appellate Tribunal amongst the Benches and also provide for the matters which may be dealt with by each Bench.