Himachal Pradesh High Court
Nazakat Ali Hashmi vs . Anupam Kashyap And Ors. on 23 May, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Nazakat Ali Hashmi Vs. Anupam Kashyap and ors.
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COPC No. 82 of 2023 23.05.2023 Present: Mr. Bimal Gupta, Sr. Advocate, with Mr. Varun Thakur, Advocate, for the petitioner.
Mr. B.N. Sharma, Additional Advocate General, for respondents No. 1 and 2/State.
Mr. Pranjul Munjal, Advocate, vice counsel, for respondents No. 3 and 4 At the request of learned counsel for the respondents, list on 29.05.2023.
( Satyen Vaidya ) Judge 23rd May, 2023 (sushma) ::: Downloaded on - 23/05/2023 20:33:49 :::CIS