Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 35 in Karnataka Lake Conservation and Development Authority Act, 2014 35. Cognizance of offences. - The offences under this Act shall be cognizable.Chapter-V Fund, Accoutns and Audit of the Authority
