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State of Telangana - Section

Section 1 in Government Securities Act, 1330 F

1. Short title, commencement and extent.

- This Act may be called the Government Securities Act, 1330 F. and shall come into force in the whole of [the State of Telangana] [Substituted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] from the date of publication in the Official Gazette.