Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(2) in The Maharashtra Relief Undertakings (Special Provisions) Act, 1958 (2)"relief undertaking" means an industrial undertaking in respect of which a declaration under section 3 is in force.
