Karnataka High Court
Sri C V Ramachandraiah vs M/S Hotel Shilpashree Pvt. Ltd on 30 August, 2023
Author: P.S.Dinesh Kumar
Bench: P.S.Dinesh Kumar
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NC: 2023:KHC:31179-DB
RFA No. 501 of 2017
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 30TH DAY OF AUGUST, 2023
PRESENT
THE HON'BLE MR JUSTICE P.S.DINESH KUMAR
AND
THE HON'BLE MR JUSTICE T.G. SHIVASHANKARE GOWDA
REGULAR FIRST APPEAL NO. 501 OF 2017 (INJ)
BETWEEN:
1. SRI. C.V. RAMACHANDRAIAH
S/O LATE SRI. C.T. VENKATARAMAIAH
AGEDA BOUT 79 YEARS
Digitally signed 2. SRI. C.R. MANJUNATHA
by ANUSHA V S/O SRI. C.V. RAMACHANDRAIAH
Location: HIGH AGED ABOUT 56 YEARS
COURT OF
KARNATAKA 3. SMT. C.R. VEENA
D/O SRI. C.V. RAMACHANDRAIAH
AGED ABOUT 53 YEARS
ALL ARE R/AT NO.134
5TH MAIN, 2ND BLOCK
4TH PHASE, BANASHANKARI 3RD STAGE
BENGALURU-560 085 ...APPELLANTS
(BY SMT. P.V. KALPANA, ADVOCATE)
AND:
1. M/S. HOTEL SHILPASHREE PVT. LTD.
NO.1874, CITY POINT
B.M. ROAD, HASSAN.
REP. BY ITS AUTHORIZED AUTHORITY
2. SRI. K.P. VISHWANATH
S/O LATE SRI. RANGAPPA
AGED ABOUT 58 YEARS
PRABHAT PERFUMERY WORKS
NO.50/1, D.V.G ROAD
BASAVANAGUDI
BENGALURU-560 004.
3. DR. K.R. BHEEMESH
S/O LATE SRI. K. RANGAPPA
AGED ABOUT 56 YEARS
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NC: 2023:KHC:31179-DB
RFA No. 501 of 2017
R/AT NO.29, 3RD MAIN ROAD
JAYANAGARA, MYSORE-14. ...RESPONDENTS
(BY SHRI. SHARATH S. GOWDA, ADVOCATE FOR R1;
R2 AND R3 SERVED)
THIS RFA IS FILED UNDER SECTION 96 OF CPC., AGAINST THE
JUDGMENT AND DECREE DATED 07.12.2016 PASSED IN OS NO.54/2010
ON THE FILE OF THE ADDITIONAL SENIOR CIVIL JUDGE, HASSAN,
DISMISSING THE SUIT FOR DECLARATION.
THIS RFA, COMING ON FOR ORDERS, THIS DAY, P.S.DINESH
KUMAR, J., DELIVERED THE FOLLOWING:
JUDGMENT
Learned advocate for the appellants has filed a memo dated 16.06.2021 seeking leave to withdraw this appeal.
2. Leave granted. This appeal is dismissed as withdrawn.
3. In view of disposal of this appeal, pending interlocutory applications, if any, do not survive for consideration and they stand disposed of.
No costs.
Sd/-
JUDGE Sd/-
JUDGE AV List No.: 1 Sl No.: 12