Madhya Pradesh High Court
Dr. Vijay Kumar Pandya vs Union Of India on 13 December, 2017
THE HIGH COURT OF MADHYA PRADESH
MCRC-25107-2017
(DR. VIJAY KUMAR PANDYA Vs UNION OF INDIA)
3
Jabalpur, Dated : 13-12-2017
Shri Manish Datt, Senior Advocate with Shri
Manish Kumar Tiwari, and Shri Siddharth Sharma,
Advocates for the applicant.
Shri J.K.Jain, Assistant Solicitor General for the
respondent/C.B.I.
Arguments heard. Reserved for Order.
(HEMANT GUPTA) (VIJAY KUMAR SHUKLA) CHIEF JUSTICE JUDGE C