Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act] State of Bihar - Subsection Section 30(1)(c) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015 (c)All children's homes shall report to the concerned Committee about every child in need of care and protection received by them;