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[Cites 0, Cited by 0] [Section 31(9)] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(9)(f) in The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951

(f)In the case of non-gazetted officers the letter should be issued by the Head of the Department or the Commissioner of the Division.