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State of Rajasthan - Section

Section 32 in The Rajasthan Brewery Rules, 1972

32. Sampling.

- All samples taken will be recorded by the officer-in-charge in the register in Form R.B. 6 and will be forwarded by him direct to the Chief Public Analyst, Government of Rajasthan, Jaipur along with an advice note, stating the nature of the examination or analysis required.D. Mode of Working