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[Cites 0, Cited by 0] [Section 61(5)] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(5)(a) in The U.P. Factories Rules, 1950

(a)all electrical apparatus shall either be excluded from the area of risk or they shall he of such construction and so installed and maintained as to prevent the danger of their being a source of ignition;