Allahabad High Court
Nathoo Lal And Others vs State Of U.P. & Another on 13 November, 2014
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- SECOND APPEAL DEFECTIVE No. - 326 of 2008 Appellant :- Nathoo Lal And Others Respondent :- State Of U.P. & Another Counsel for Appellant :- Pulak Ganguly Hon'ble Sudhir Agarwal,J.
1. Learned counsel for the appellant has filed an application seeking condonation of delay in filing the appeal.
2. Called in revised. None appeared to press it.
3. Dismissed for want of prosecution.
Order Date :- 13.11.2014 SKS Court No. - 34 Case :- SECOND APPEAL DEFECTIVE No. - 326 of 2008 Appellant :- Nathoo Lal And Others Respondent :- State Of U.P. & Another Counsel for Appellant :- Pulak Ganguly Hon'ble Sudhir Agarwal,J.
The application, seeking condonation of delay in filing the appeal, having been dismissed vide order of date, this appeal, being barred by time, is also dismissed.
Order Date :- 13.11.2014 SKS