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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(xi) in Allotment of Sites on Lease-hold basis to Auto Spare Part Dealers and Auto Repair Mechanics in Chandigarh Scheme, 1996

(xi)In both the cases as in sub-clauses (viii) and (x) above, a person, once he fails or refuses to accept the offer of a site he shall not be eligible to apply again under this Scheme.