Madhya Pradesh High Court
Anwar Ali vs Ramzan Khan & Ors. on 18 February, 2022
Author: Amar Nath Kesharwani
Bench: Amar Nath Kesharwani
1 The High Court Of Madhya Pradesh SA No. 85 of 1999 (ANWAR ALI Vs RAMZAN KHAN & ORS.) Jabalpur, Dated : 18-02-2022 None for the parties.
Case is adjourned. List the matter for final hearing after five weeks.
(AMAR NATH (KESHARWANI)) JUDGE rv Signature Not Verified SAN Digitally signed by REENA HIMANSHU SHARMA Date: 2022.02.21 17:19:24 IST