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[Cites 0, Cited by 0] [Section 27(6C)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(6C)(a) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960

(a)that the accused is in occupation of the land to which such proceeding relates, in contravention of the provisions of the Act; and