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Bombay High Court

Abhay Chandrakant Mahimkar vs Anupama Yateen Vasudeo on 23 August, 2021

Author: G.S. Patel

Bench: G.S. Patel

                                                                        13-IA1031-2021 IN S92-2021.DOC




                      Ashwini



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                   INTERIM APPLICATION NO. 1031 OF 2021
                                                           IN
                                                SUIT NO. 92 OF 2021


                      Abhay Chandrakant Mahimkar                                          ...Plaintiff
                           Versus
                      Anupama Yateen Vasudeo                                           ...Defendant


                      Mr Nitin Thakkar, Senior Advocate, i/b Ajay K Rao, for the
                           Plaintiff.
                      Mr BG Saraf, for the Defendant.
                      Mrs Anupama Vasudev, for Defendant, present in person.


                                               CORAM:         G.S. PATEL, J.
                                               DATED:         23rd August 2021
                      PC:-


1. List the matter on 24th September 2021.

ASHWINI HULGOJI 2. Previous ad-interim order to continue until then. GAJAKOSH Digitally signed by ASHWINI HULGOJI GAJAKOSH Date: 2021.08.24 10:27:15 +0530

3. This order will be digitally signed by the Personal Assistant of this Court. All concerned will act on production of a digitally signed copy of this order.

(G. S. PATEL, J) Page 1 of 1 23rd August 2021