Bombay High Court
Abhay Chandrakant Mahimkar vs Anupama Yateen Vasudeo on 23 August, 2021
Author: G.S. Patel
Bench: G.S. Patel
13-IA1031-2021 IN S92-2021.DOC
Ashwini
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 1031 OF 2021
IN
SUIT NO. 92 OF 2021
Abhay Chandrakant Mahimkar ...Plaintiff
Versus
Anupama Yateen Vasudeo ...Defendant
Mr Nitin Thakkar, Senior Advocate, i/b Ajay K Rao, for the
Plaintiff.
Mr BG Saraf, for the Defendant.
Mrs Anupama Vasudev, for Defendant, present in person.
CORAM: G.S. PATEL, J.
DATED: 23rd August 2021
PC:-
1. List the matter on 24th September 2021.
ASHWINI HULGOJI 2. Previous ad-interim order to continue until then. GAJAKOSH Digitally signed by ASHWINI HULGOJI GAJAKOSH Date: 2021.08.24 10:27:15 +0530
3. This order will be digitally signed by the Personal Assistant of this Court. All concerned will act on production of a digitally signed copy of this order.
(G. S. PATEL, J) Page 1 of 1 23rd August 2021