Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(3)(k) in The Juvenile Justice (Care and Protection of Children) Rules, 2001 (Model)

(k)the foster mother should be willing to attend training or orientation programmes;