Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 20 in Faridabad Complex (Regulation and Development) Act, 1971 20. Application of [Sections 61 to 65 of the Haryana Act 24 of 1973.] [Substituted by Haryana Act No. 41 of 1973.] - Provisions of [Sections 61 to 65 of the Haryana Municipal Act, 1973] [Substituted by 41 of 1973.] shall be applicable to the Faridabad Complex.
